Mohammad Moin S/O Mohammad Sayeed vs Kailash S/O Babarao Raut And ...
2023 Latest Caselaw 9269 Bom

                                                                         46-ao-20-2016.odt
                                          (1)

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                       APEAL FROM ORDER NO.20 OF 2016
                       WITH CA/1842/2023 IN AO/20/2016

            MOHAMMAD MOIN S/O MOHAMMAD SAYEED
                               VERSUS
            KAILASH S/O BABARAO RAUT AND ANOTHER
                                   ...
          Advocate for Petitioner : Mr. Pathan Hamzakhan I.
   Advocate for Respondent Nos.1 & 2 : Mr. Vaibhav Deshmukh h/f Mr.
                                        S.S. Tope
                                   ...
                                   CORAM : S.G. MEHARE, J.

DATED : SEPTEMBER 04, 2023

PER COURT:-

1. Learned counsel Mr. Tope for the respondents has filed

the leave note. Learned counsel for the appellant states that the suit

before the trial Court is closed for judgment.

2. Stand over to 10.10.2023.

3. Interim relief, if any, to continue till then.

(S.G. MEHARE, J.)

Mujaheed//