Citation : 2023 Latest Caselaw 9265 Bom
Judgement Date : 4 September, 2023
Board Sr.No.:-1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12022 OF 2019
M/s. Dainik Bhaskar And Ors ....PETITIONER
V/S
Indrakumar Jain ....RESPONDENT
WITH WRIT PETITION NO. 9112 OF 2019
Shri. Indrakumar Jain ....PETITIONER V/S M/s. Dainik Bhaskar And Anr ....RESPONDENT
WITH WRIT PETITION NO. 3541 OF 2019
M/s. Pioneer Book Co. Pvt. Ltd. ....PETITIONER V/S Devandra Pratap Singh ....RESPONDENT
Mr. Sanjay Singhvi, Senior Advocate a/w Mr. Bannet D'Costa and Ms.Jignasha Pandya for Petitioner in WP/9112/2019 and Respondent in WP No. 12022 of 2019 and Applicant in IA/1382/2021. Mr.Anand R. Pai a/w Mr.Pratik Kothari i/b. Mr. Avinash Patil for the Petitioners in WP/12022/2019 and for the Respondent in WP/9112/2019. Mr. Vijay Vaidya a/w Mr. Mahendra Agvekar and Ms. ShraddhaChavan for Petitioner in WP/3541/2019. Ms. Jane Cox i/b.
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Ms. Karishma Rao for the Respondent in WP/3541/2019
CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE SANDEEP V. MARNE, JJ DATE : 4th September, 2023 P.C. :
Arguments are concluded. Judgment/ order is reserved.
( FOR REGISTRAR JUDICIAL - I )
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