Bombay High Court
Idea Cellular Limited And Anr vs Pune Municipa Corporation And Anr on 4 September, 2023
Bench: G.S. Patel, Kamal Khata
905-ASWP-2678-2017+.DOC
Wadhwa
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 2678 OF 2017
Vodafone Mobile Services Ltd ...Petitioner
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 2055 OF 2021
IN
WRIT PETITION NO. 2678 OF 2017
Pune Municipal Corporation & Ors ...Applicants
Versus
Vodafone Mobile Services Ltd ...Respondents
WITH
CIVIL APPLICATION NO. 235 OF 2020
IN
WRIT PETITION NO. 2678 OF 2017
Vodafone Mobile Services Ltd(Now Vodafone ...Applicant
Idea Ltd)
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
CIVIL APPLICATION NO. 234 OF 2020
IN
4th September 2023
905-ASWP-2678-2017+.DOC
WRIT PETITION NO. 2678 OF 2017
Vodafone Mobile Services Ltd(Now Vodafone ...Petitioner
Idea Ltd)
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
WRIT PETITION NO. 11190 OF 2018
Indus Towers Ltd ...Petitioner
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 14966 OF 2023
WITH
INTERIM APPLICATION NO. 2946 OF 2021
AND
CIVIL APPLICATION NO. 136 OF 2019
IN
WRIT PETITION NO. 11190 OF 2018
Indus Towers Ltd ...Petitioner
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
WRIT PETITION NO. 1520 OF 2017
Reliance Infratel Ltd & Ors ...Petitioners
Versus
Pune Municipal Corporation & Ors ...Respondents
4th September 2023
905-ASWP-2678-2017+.DOC
WITH
INTERIM APPLICATION NO. 2053 OF 2021
IN
WRIT PETITION NO. 1520 OF 2017
Pune Municipal Corporation & Ors ...Petitioners
Versus
Reliance Infratel Ltd & Ors ...Respondents
WITH
WRIT PETITION NO. 2515 OF 2017
Tower Vision India Pvt Ltd & Anr ...Petitioners
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 2054 OF 2021
IN
WRIT PETITION NO. 2515 OF 2017
Pune Municipal Corporation & Ors ...Petitioners
Versus
Tower Vision India Pvt Ltd & Anr ...Respondents
WITH
WRIT PETITION NO. 2561 OF 2015
Viom Infra Network Maharashtra Ltd & Anr ...Petitioner
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
INTERIM APPLICATION NO.2068 OF 2021
4th September 2023
905-ASWP-2678-2017+.DOC
IN
WRIT PETITION NO. 2561 OF 2015
Pune Municipal Corporation & Ors ...Petitioners
Versus
Viom Infra Network Maharashtra Ltd & Anr ...Respondents
WITH
CIVIL APPLICATION NO.182 OF 2019
IN
WRIT PETITION NO. 2561 OF 2015
ATC Telecom Infrastructure Pvt Ltd ...Petitioners
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
CIVIL APPLICATION (ST) NO.35848 OF 2016
IN
WRIT PETITION NO. 2561 OF 2015
VIOM Networks Ltd ...Petitioner
Versus
Viom Infra Network Maharashtra Ltd & Anr ...Respondents
WITH
WRIT PETITION NO. 2698 OF 2017
WITH
INTERIM APPLICATION NO. 14972 OF 2023
WITH
INTERIM APPLICATION NO. 14971 OF 2023
4th September 2023
905-ASWP-2678-2017+.DOC
Tata Teleservices (Maharashtra) Ltd ...Petitioner
Versus
State of Maharashtra through The Principal ...Respondents
Secretary, Urban Development Dept & Ors
WITH
INTERIM APPLICATION NO. 2052 OF 2021
AND
INTERIM APPLICATION NO. 2050 OF 2021
IN
WRIT PETITION NO. 2698 OF 2017
Pune Municipal Corporation & Ors ...Petitioner
Versus
Tata Teleservices (Maharashtra) Ltd & Anr ...Respondents
WITH
WRIT PETITION NO. 3566 OF 2017
Principal General Manager, Bharat Sanchar ...Petitioner
Nigam Ltd, Pune
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
WRIT PETITION NO. 7866 OF 2017
GTL Infrastructure Ltd ...Petitioner
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
CIVIL APPLICATION NO. 1891 OF 2017
4th September 2023
905-ASWP-2678-2017+.DOC
IN
WRIT PETITION NO. 7866 OF 2017
GTL Infrastructure Ltd ...Petitioner
Versus
The State of Maharashtra, through the Secretary ...Respondents
& Ors
WITH
WRIT PETITION NO. 417 OF 2017
Ascend Telecom Infrastructure Pvt Ltd ...Petitioner
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
WRIT PETITION NO. 557 OF 2015
WITH
CIVIL APPLICATION NO. 168 OF 2019
IN
WRIT PETITION NO. 557 OF 2015
Idea Cellular Ltd & Anr ...Petitioners
Versus
Pune Municipal Corporation & Anr ...Respondents
WITH
INTERIM APPLICATION NO. 2070 OF 2021
IN
WRIT PETITION NO. 557 OF 2015
Pune Municipal Corporation & Anr ...Petitioners
Versus
Idea Cellular Ltd & Anr ...Respondents
4th September 2023
905-ASWP-2678-2017+.DOC
WITH
WRIT PETITION NO. 7327 OF 2009
WITH
CIVIL APPLICATION NO. 21 OF 2017
WITH
CIVIL APPLICATION NO. 167 OF 2019
WITH
CIVIL APPLICATION NO. 1656 OF 2012
IN
WRIT PETITION NO. 7327 OF 2009
Idea Cellular Ltd & Anr ...Petitioners
Versus
Pune Municipal Corporation & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 2057 OF 2021
IN
WRIT PETITION NO. 7327 OF 2009
Pune Municipal Corporation & Anr ...Petitioners
Versus
Idea Cellular Ltd & Ors ...Respondents
WITH
WRIT PETITION NO. 8929 OF 2018
Indus Towers Ltd ...Petitioner
Versus
The Commissioner, Pune Municipal ...Respondents
Corporation & Ors
4th September 2023
905-ASWP-2678-2017+.DOC
WITH
WRIT PETITION NO. 10239 OF 2009
WITH
CIVIL APPLICATION NO. 973 OF 2012
CIVIL APPLICATION NO. 1066 OF 2011
Bharti Airtel Ltd ...Petitioners
Versus
Pune Municipal Corporation & Anr ...Respondents
WITH
WRIT PETITION NO. 2679 OF 2017
Bharti Airtel Ltd & Anr ...Petitioners
Versus
State of Maharashtra & Ors ...Respondents
WITH
INTERIM APPLICATION NO. 2051 OF 2021
IN
WRIT PETITION NO. 2679 OF 2017
Pune Municipal Corporation & Anr ...Petitioners
Versus
Bharti Airtel Ltd & Anr ...Respondents
Mr Ashish Gupta, with Parikshit Desai, i/b SNG Partners, for the
Petitioner in WP/417/2017.
Mr Anil V Anturkar, Senior Advocate, with Irvin D'Souza,
Vaibhav Thorve i/b Sugandh B Deshmukh, for Petitioners in
4th September 2023
905-ASWP-2678-2017+.DOC
WP/11190/2018 & WP/8929/2018.
Mr Nikhil Sakhardande, Senior Advocate, with Srija Singh, for
Petitioner in WP/7868/2017 & CAW/1891/2017.
Mr Nikhil Sakhardande, Senior Advocate, with Manaswi
Agrawal, Mahesh Dube i/b Meraki Chambers in
WP/7866/2017.
Mr Amogh Joshi, with M. Srinidhi i/b Bharucha & Partners, for
Petitioner in WP/2678/2017.
Mr Amit Khairnar, with Prasad Dhonde, Swati Chandan, Divya
Patel i/b D.H.Law Associate, for Petitioner in WP/2698/2017
& WP/10239/2019.
Mr Amit Jamsandekar, with Amit Khairwar, Prasad Dhonde, Swati
Chandan, Divya Patel, i/b D.H.Law Associates, for Petitioner
in WP/2679/2017.
Mr Anil Sakhare, Senior Advocate, with Abhijeet Kulkarni, i/b
Vishwanath Patil, for the Respondent-PMC in all Petitions.
CORAM G.S. Patel &
Kamal Khata, JJ.
DATED: 4th September 2023
PC:-
1. We request counsel for the Petitioners to coordinate between
themselves to separate the arguments to avoid any overlap and to
minimise the time required at the final disposal.
2. We will also require concise advance notes of arguments from
both sides in hard and soft copy along with properly indexed,
bookmarked and paginated compilations of judgments.
3. As to the compilations of judgments, editions of SCC with
watermarks are not permitted. The compilations must have a cover
4th September 2023
905-ASWP-2678-2017+.DOC
index page showing the running paging of the entire volume.
Bookmarking is necessary. The compiled judgments are to be from
accredited reporters only (SCC, AIR, SCR, BCR, Mah LJ etc).
4. List on 19th October and 20th October at 2.30 pm for final
hearing.
(Kamal Khata, J) (G. S. Patel, J)
4th September 2023
