Ravin Infraproject Pvt. Ltd vs Nexus Green Limited And Anr
2023 Latest Caselaw 10074 Bom

                                                      9. COMSS 1281-19.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                COMMERCIAL SUMMARY SUIT NO. 1281 OF 2019

Ravin Infraproject Pvt. Ltd.                      ...Plaintiff
      V/s.
Nexus Green Limited and Anr.                      ...Defendants

Mr. Karl Tamboli with Ms. Rina Desai i/b Parinam Law Associates for
Plaintiff.
Mr. Raj Shah i/b Singhania Legal Services for Defendant No.1.
Mr. Dhaval Patil i/b M/s K. Ashar & CO. for Defendant No.2.

                       CORAM    :     ABHAY AHUJA, J.

                       DATE     :     29th SEPTEMBER, 2023
P.C. :

1. When the matter is called out, Mr. Patil, learned Counsel for

Defendant No.2 seeks some time to file reply in the matter.

2. Let the reply on behalf of Defendant No. 2 be filed within a

period of two weeks, with a copy to other side.

3. Mr. Shah, learned Counsel for Defendant No.1 submits that he

had already filed reply to the summons for Judgment. However, Mr.

Tamboli, learned Counsel for Plaintiff submits that no reply is received

by him or his Attorney.

Nikita Gadgil 1/2

9. COMSS 1281-19.doc

4. Let the copy of the reply filed by Defendant No. 1 be served upon

the learned Counsel for the Plaintiff during the course of the day. Let

the rejoinder to both the replies be filed by the next date, with a copy

to the other side.

5. List on 20th October, 2023 (High on Board).

                                                                            (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                          2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 29/09/2023 20:01:09