Peter Colleghan Alexander Garvin vs Central Government/Revisionary ...
2023 Latest Caselaw 10070 Bom

                                                             1                                 64-WP-1220-2023.odt



                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR
                                                 WRIT PETITION NO. 1220 OF 2023
                   (Peter Colleghan Alexander Garvin Vs. Central Government/Revisionary Authority, through the Minister
                                                       of State for Railways & Ors.)
                       Office Notes, Office Memoranda of Coram,
                       appearances, Court's orders of directions                   Court's or Judge's order
                       and Registrar's orders.
                               Shri B. Lahiri, Advocate for the petitioner.
                               Shri N.S. Deshpande, Deputy Solicitor General of India for the respondents.

                                 CORAM : A. S. CHANDURKAR AND MRS. VRUSHALI V. JOSHI, JJ.

DATE : SEPTEMBER 29, 2023

The learned Counsel for the parties have filed their written submissions. 2] The proceedings are closed for passing judgment.

(MRS. VRUSHALI V. JOSHI, J.) (A. S. CHANDURKAR, J.)

SUMIT

Signed by: Mr. Sumit Agrawal Designation: PA To Honourable Judge Date: 30/09/2023 16:36:19