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Urban Infrastructure Venture ... vs Neelkanth Soham Developers ...
2023 Latest Caselaw 10042 Bom

Citation : 2023 Latest Caselaw 10042 Bom
Judgement Date : 29 September, 2023

Bombay High Court
Urban Infrastructure Venture ... vs Neelkanth Soham Developers ... on 29 September, 2023
Bench: Abhay Ahuja
This Order is Speaking to Minutes order of order dated //


 1                                         p1 ia 2189-20 in sj 51-14 and anr.-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                           INTERIM APPLICATION NO.2189 OF 2020
                                            IN
                          SUMMONS FOR JUDGMENT NO.51 OF 2014
                                           WITH
                           INTERIM APPLICATION NO.2185 OF 2020
                                            IN
                          SUMMONS FOR JUDGMENT NO.51 OF 2014
                                           AND
                           INTERIM APPLICATION NO.2187 OF 2020
                                            IN
                          SUMMONS FOR JUDGMENT NO.51 OF 2014


 Urban Infrastructure Venture Capital Limited       ... Applicant
       Vs.
 Neelkanth Soham Developers Private Limited and ors.... Respondents

                                               -------

 Mr.Hamd Bhati i/by M/s Junnarkar & Associates, Advocate for the Applicant.
 None for the Respondents.

                                              -------
                             CORAM :      ABHAY AHUJA, J.
                             DATE :       29 SEPTEMBER, 2023.

 P.C. :


 Not on board. Mentioned.



1. This is an oral application for speaking to the minutes of the order dated

26th September, 2023.

Priya R. Soparkar 1 of 2 This Order is Speaking to Minutes order of order dated //

2 p1 ia 2189-20 in sj 51-14 and anr.-os.doc

2. Mr.Hamd Bhati, learned counsel for the Applicant would submit that in

paragraph No.2 of the said order instead of "11 th and 12th October", the date is

mentioned as "11th and 12th September".

3. Let the aforesaid error be corrected. Rest of the order remains as it is.

4. Let the corrected order be uploaded as soon as possible.




                                                                                          (ABHAY AHUJA, J.)




                                   Priya R. Soparkar                                                                    2 of 2


Signed by: Priya Soparkar

Designation: PA To Honourable Judge Date: 30/09/2023 10:34:18

 
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