Vinayak Vijaysingh Chauhan vs N.D. Arts World Pvt. Ltd. And 2 Ors
2023 Latest Caselaw 10017 Bom

                                               28. SJ 63-21 in COMSS 1109-19.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

             SUMMONS FOR JUDGMENT NO. 63 OF 2021
                            IN
           COMMERCIAL SUMMARY SUIT NO. 1109 OF 2019

Vinayak Vijaysingh Chauhan                     ...Plaintiff
      V/s.
N. D. Arts World Pvt. Ltd. and Ors.            ...Defendants


Mr. Hemant Ghadigaonkar, Advocate for the Plaintiff.
Mr. Vrunda Surve, Advocate for the Defendants.

                   CORAM      :       ABHAY AHUJA, J.

                   DATE       :       27th SEPTEMBER 2023

P.C. :

1. When the matter is called out, Mr. Ghadigaonkar, learned

Counsel for the plaintiff submits that he is yet to receive the

details of the legal heirs of the expired defendant no.2. Learned

Counsel for defendants no. 1 and 2 submits that she has already

provided the same. However, in order to cut controversy short, let

the details of legal heirs once again be provided to the learned

advocate for the plaintiff.

Nikita Gadgil 1/2

28. SJ 63-21 in COMSS 1109-19.doc

2. Let the plaintiff take out appropriate application for bringing

the legal heirs of deceased defendant no. 2 on record.

3. List on 25th October, 2023.

                                                                     (ABHAY AHUJA, J.)




                               Nikita Gadgil                                               2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 27/09/2023 19:46:36