Pradeep Nilkhanthappa Kumbhar ... vs Kamalbai Gopalrao Mohalkar And ...
2023 Latest Caselaw 10003 Bom

                                                                     923-sa-5-2019.odt
                                       (1)


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                           SECOND APPEAL NO.5 OF 2019
                          WITH CA/343/2019 IN SA/5/2019

              PRADEEP NILKHANTHAPPA KUMBHAR AND OTHERS
                               VERSUS
               KAMALBAI GOPALRAO MOHALKAR AND OTHERS
                                  ...
                             None present.
                                  ...
                                       CORAM : S.G. MEHARE, J.

DATED : SEPTEMBER 27, 2023

PER COURT:-

1. There are two concurrent judgments against the present

appellants. The decree was for partition and separate possession.

Possibly, the decree might have been executed; hence, the appellants

have lost the interest. The counsel representing them has also not

appeared in the Court.

2. Hence, by way of last chance, list the matter on

07.11.2023.

3. If nobody would turn up to argue the matter, dismissal

order shall be passed.

(S.G. MEHARE, J.)

Mujaheed//