Samir Vinodray Mehta vs Sub Divisional Officer Bhiwandi ...
2023 Latest Caselaw 11191 Bom

                                                                            13 WP-9319-2023.doc



               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           CIVIL APPELLATE JURISDICTION

                           WRIT PETITION NO. 9319 OF 2023
 Samir Vinodray Mehta                                                       ...Petitioner
          Versus
 Sub-Divisional Officer, Bhiwandi Sub-Division, Bhi-
 wandi And Ors                                                              ...Respondents
                                       WITH
                           WRIT PETITION NO. 9320 OF 2023
 Pravin Jivraj Shah                                                         ...Petitioner
          Versus
 Sub-Divisional Officer, Bhiwandi Sub-Division, Bhi-
 wandi And Ors.                                                             ...Respondents

     Mr. N. R. Bubna i/b. Ms. Pooja Malik, Advocate for Petitioner.
     Mr. I.A. Patel, Addl. G.P. a/w. Smt. M.S. Bane, AGP, for
     Respondent/State.

                                              CORAM         : B. P. COLABAWALLA &
                                                             M.M. SATHAYE, JJ.

                                              DATE          : OCTOBER 31, 2023

P. C.

1. We have heard the learned counsel for the parties. The matters

are reserved for judgment, which will be pronounced later.

2. This order will be digitally signed by the Private

Secretary/Personal Assistant of this Court. All concerned will act on

production by fax or email of a digitally signed copy of this order.

[ M.M. SATHAYE, J.] [ B. P. COLABAWALLA, J.]

OCTOBER 31, 2023 Husen