Expand

January February March April May June July August September October November December

Ramesh Uttamchand Ajmera And Anr vs The State Of Maharashtra And Anr
2023 Latest Caselaw 11187 Bom

Citation : 2023 Latest Caselaw 11187 Bom
Judgement Date : 31 October, 2023

Bombay High Court

Ramesh Uttamchand Ajmera And Anr vs The State Of Maharashtra And Anr on 31 October, 2023

Bench: Nitin W. Sambre, N. R. Borkar

                                                                                Board Sr.No.:-27

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

             CR. WRIT PETITION NO. 1012 OF 2019

 Ramesh Uttamchand Ajmera And Anr.                       ....PETITIONER
             V/S
 The State Of Maharashtra And Anr.                     ....RESPONDENT

Mr. Girish Kulkarni a/w Aditya Mithe, Sachin Agawane for Petitioner.

Ms. S. S. Kaushik APP for State Ms. Taubon Irani a/w Nuzhat Shaikh for Respondent no. 2

CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE & HON'BLE SHRI JUSTICE N. R. BORKAR, JJ DATE : 31st October, 2023 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Page 1/1

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Ramesh Uttamchand Ajmera And Anr vs The State Of Maharashtra And Anr
2023 Latest Caselaw 11187 Bom

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ramesh Uttamchand Ajmera And Anr vs The State Of Maharashtra And Anr2023 Latest Caselaw 11187 Bom

LatestLaws Partner Event : IJJ

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ramesh Uttamchand Ajmera And Anr vs The State Of Maharashtra And Anr
2023 Latest Caselaw 11187 Bom