Ambalal Sardarmalji Chowhan vs Ashok D Shah
2023 Latest Caselaw 11186 Bom

                                                                                              14-INPT-7-23.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   INSOLVENCY PETITION NO. 7 OF 2023


                               Ambalal Sardarmalji Chowhan                       )...Petitioning Creditor
                                    V/s.
                               Ashok D. Shah                                     )...Judgment Debtor

                               None present for the parties.
                               Ms. M. R. Parkar, Insolvency Registrar present.

                                                            CORAM        :       ABHAY AHUJA, J.

                                                            DATE         :       31st OCTOBER 2023
                               P.C. :

1. On 17th October, 2023, the following order was passed:-

"1. None for the Petitioning Creditor.

2. List on 31st October 2023."

2. Today when the matter is called out, none appear for the

Petitioning Creditor. Accordingly, list on 7th November, 2023 for

dismissal.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 01/11/2023 11:39:55