Hikal Limited vs Paxchem Limited
2023 Latest Caselaw 11176 Bom

                                                                                                 39-SJ-56-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION
                                                SUMMONS FOR JUDGMENT NO.56 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.130 OF 2021
                               HIKAL LIMITED                                           )...PLAINTIFF
                                        V/s.
                               PAXCHEM LIMITED                                         )...DEFENDANT
                                                                WITH
                                                 INTERIM APPLICATION NO.4213 OF 2022
                                                                 IN
                                               COMMERCIAL SUMMARY SUIT NO.130 OF 2021

                               Mr. Jarin Doshi a/w Ms. Devika Madekar i/b Malvi Ranchoddas Co.
                               Advocates for the Plaintiff.
                               None for the Defendant.
                                                            CORAM         :      ABHAY AHUJA, J.

                                                            DATE          :      31st OCTOBER, 2023

                               P.C. :

1. When the matter is called out, Mr.Jarin Doshi, learned Counsel,

appears for the Plaintiff and submits that some time be granted

to file affidavit of service which indicates that the Advocate for

the Defendant would not be appearing in the matter.

2. Let the affidavit of service be filed in the Registry.

3. List on 6th December 2023.

                                                                          (ABHAY AHUJA, J.)


                               avk                                                                         1/1

Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 02/11/2023 11:22:37