Bishop John Rodrigues vs State Of Maharashtra And 4 Ors
2023 Latest Caselaw 11169 Bom

                               Sayyed                                                    901-WP-1212-2022.doc


                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                              ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 WRIT PETITION NO.1212 OF 2022

                               Bishop John Rodrigues                               ...Petitioner
                                        Versus
                               State of Maharashtra And Ors.                       ...Respondents
                                                              WITH
                                             INTERIM APPLICATION (L) NO.3471 OF 2023
                                                               IN
                                                 WRIT PETITION NO.1212 OF 2022

                               Bishop John Rodrigues                               ...Applicant
                                        Versus
                               State of Maharashtra And Ors.                       ...Respondents
                                                              ********

Mr. Milind Sathe, Senior Advocate a/w Mr. Bhushan Deshmukh, Mr. Aditya Miskita, Ms. Neha Mehta, Ms. Aayushi Gohil, Mr. Umair Merchant, Ms. Triveni Jawale i/by M. T. Miskita & Co. for the Petitioner/Applicant.

Mr. Manish Upadhye, AGP for Respondent No.1 (State). Mrs. P. H. Kantharia for Respondent Nos.2 and 3 (SRA). Mr. Mayur Khandeparkar i/by Milind Nar for Respondent No.4. Mr. Virag Tulzapurkar, Senior Advocate a/w Mr. Sour Subha Ghosh, Ms. Shubra Swami Paranjpe, Ms. Sanaya Patel, Mr. Siddhant Trivedi i/by Indus Law for Respondent No.5 ******** CORAM : G. S. KULKARNI, JITENDRA JAIN, J.J.

                                                               DATE       :   31st OCTOBER, 2023.

                               P.C.

                               .           Argument on the proceedings are concluded. Judgment

                               reserved.



                               [JITENDRA JAIN, J.]                                [G. S. KULKARNI, J.]

Signed by: Sayyed Saeed Ali

Designation: PA To Honourable Judge Date: 01/11/2023 11:44:06 1 of 1