Viacom18 Media Private Limited vs Mx Media And Entertainment Pte Ltd
2023 Latest Caselaw 11131 Bom

                                                                43-SJL-25991-2023.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                SUMMONS FOR JUDGMENT (L) NO. 25991 OF 2023
                                     IN
                  INTERIM APPLICATION (L) NO.16488 OF 2023
                                    AND
                  INTERIM APPLICATION (L) NO.16488 OF 2023
                                     IN
                  COMMERCIAL SUMMARY SUIT NO. 45 OF 2023


VIACOM 18 MEDIA PRIVATE LIMITED                           )...PLAINTIFF
     V/s.
MX MEDIA AND ENTERTAINMENT
PVT LTD                                                   )...DEFENDANT

Mr. Zal Andhyarujina, Senior Advocate with Mr. Chirag Kamdar, Mr.
govind Grewal, Mr. Angad Dugal for Respondent IAL 16488/23 and for
Defendant in COMSS 45/23 and SJL 25991/23.
Mr. Rashmin Khandekar with Mr. Rohil Bhandekar, Mr. Sujoy Mukherji
and Ms. Rasika Dhebe i/b Anand and Naik for Applicant in IAL
16488/23 and for Plaintiff in COMSS 45/23 and SJL 25991/23.

                               CORAM      :        ABHAY AHUJA, J.

                               DATE       :        30th OCTOBER 2023

P.C. :


1.       Mentioned out of turn.



2.       Mr.      Khandekar,   learned   Counsel    for   the     Plaintiff    seeks

continuation of statement made on 4th October, 2023, till the time the

matter can be heard.

Nikita Gadgil 1/2 43-SJL-25991-2023.doc

3. Mr. Andhyarujina, learned Senior Counsel for the Defendant

submits that the matter be listed day after tomorrow.

4. Accordingly, list on 1st November, 2023.

5. Statement made earlier to continue till the next date.

(ABHAY AHUJA, J.)

Nikita Gadgil 2/2 Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 31/10/2023 15:21:46