Mr. Namdev Akoba Shendge And ... vs Smt. Laxmi Vitthal Shendge And ...
2023 Latest Caselaw 11128 Bom

                                                                                        5. MCA 6-23.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                       CIVIL APPELLATE JURISDICTION

                                           MISCELLANEOUS CIVIL APPLICATION NO. 6 OF 2023

                               NAMDEV AKOBA SHENDGE AND ORS.               )...APPLICANTS
                                   V/s.

                               LAXMI VITTHAL SHENDGE AND ORS               )...RESPONDENTS

                               Ms. Divya Bhatia with Mr. Saurabh Ghag with Mr. Ganesh Gilbile and
                               Mr. Siddharth Jadhav for Applicant.
                               Mr. Harekrishna Mishra with Ms. Poonam S. Devkar for Respondent.

                                                          CORAM      :     ABHAY AHUJA, J.

                                                          DATE       :     30th OCTOBER 2023

                               P.C. :

1. Pursuant to the order dated 26th October, 2023, learned Counsel

were to address this Court as to how the Thane District Court would be

a court of competent jurisdiction to which the suit, filed by the

Respondent, could be transferred.

2. For the learned Counsel to submit their propositions and

supporting judgments, list on 8th December, 2023.

                                                                     (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                        1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 31/10/2023 11:19:51