Inducare Pharma Private Limited vs Chief Executive Officer, Zila ...
2023 Latest Caselaw 11091 Bom

MUGDHA
MANOJ
PARANJAPE
Digitally signed by                                         1              907-WP 11762-23 @ IA 15708-23.doc
MUGDHA MANOJ
PARANJAPE
Date: 2023.10.27
18:53:29 +0530



                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                      CIVIL APPELLATE JURISDICTION

                                           WRIT PETITION NO.11762 OF 2023

                       Inducare Pharma Private Limited                               ... Petitioner
                             Vs.
                       Chief Executive Officer, Zila Parishad,
                       Ratnagiri & Anr.                                              ... Respondents

                                                    WITH
                                     INTERIM APPLICATION NO.15708 OF 2023
                                                      IN
                                        WRIT PETITION NO.11762 OF 2023

                       Mr. V. P. Sawant, Senior Advocate i/by Mr. Veerdhaval Kakade for
                       the Petitioner.
                       Mr. Abhay Khandeparkar, Senior Advocate a/w Mr. A. V.
                       Pawaskar for Respondent No.1.
                       Mr. M. M. Pabale, AGP for Respondent No.2-State.


                                        CORAM : DEVENDRA KUMAR UPADHYAYA, CJ. &
                                                ARIF S. DOCTOR, J.

DATE : 27th OCTOBER 2023 P.C. :

Heard. Judgment is reserved and to be pronounced

on 01st November 2023.

                       (ARIF S. DOCTOR, J.)                                 (CHIEF JUSTICE)




                           Mugdha                                                                         1 of 1