Ecap Equities Ltd vs Variegate Real Estate Private ...
2023 Latest Caselaw 11077 Bom

Citation : 2023 Latest Caselaw 11077 Bom
Judgement Date : 26 October, 2023

Bombay High Court

Ecap Equities Ltd vs Variegate Real Estate Private ... on 26 October, 2023

Bench: Abhay Ahuja

                                                                     5. SJL 27065-23 in COMSS 35-23.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                               SUMMONS FOR JUDGMENT (L) NO. 27065 OF 2023
                                                                 IN
                                                 COMMERCIAL SUMMARY SUIT NO. 35 OF 2023


                               Ecap Equities Ltd.                                ...Plaintiff
                                     V/s.
                               Variegate Real Estate Pvt. Ltd.                   ...Defendant



                               Mr. Jehaan Mehta with Ms. Dhrishti Bhindora i/b Manilal Kher Ambalal
                               & Co. for Plaintiff.
                               Mr. Aman Kacheri with Ms. Sakshi Dube i/b Agarwal and Dhanuka
                               Legal for Defendant.



                                                      CORAM      :      ABHAY AHUJA, J.

DATE : 26th October, 2023

P.C. :

1. Let the rejoinder be filed by 7 th December, 2023, with a copy to

the other side.

2. List on 13th December, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 26/10/2023 21:18:13