Indian Insti. Of Architects, Navi ... vs The City And Industrial ...
2023 Latest Caselaw 11075 Bom

                                                                             P-2-PIL-28-2019.odt


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                        CIVIL APPELLATE JURISDICTION

               PUBLIC INTEREST LITIGATION NO. 28 OF 2019
                                 WITH
                 INTERIM APPLICATION NO. 1489 OF 2022
Indian Institute of Architects                                           ..Petitioner
             Vs.
The City & Industrial Development
Corporation Ltd. & Ors.                                                  ..Respondents
                               __________

Mr. Indrajeet Kulkarni, for the Petitioner/Applicant.
Mr. Vijay Kumar Aggarwal a/w Ms. Shamim Shaikh, for Respondent
No.5.
Ms. Nilima Sanglikar, for Respondent No.8.
                                __________

                               CORAM : G. S. KULKARNI &
                                       JITENDRA JAIN, JJ.

                               DATE      :     OCTOBER 26, 2023.
P.C.:

1. Not on board. Upon mentioning, taken on board on a praecipe as

moved on behalf of the petitioner.

2. As we have reserved the judgment in the present proceeding,

interim order as passed earlier shall continue to operate till the

pronouncement of orders.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.]

-------------------------

October 26, 2023