Manoj Dattatray Mestry vs Faisal Mohd. Hussain ...
2023 Latest Caselaw 11055 Bom

                                       3-SJ-40-2022@CONNECTED MATTERS.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO.40 OF 2022
                                  IN
                       SUMMARY SUIT NO.9 OF 2022
 MANOJ DATTATRAY MESTRY                               )...PLAINTIFF

          V/s.

 FAISAL MOHD. HUSSAIN AGARBATTIWALA       )
 AND ANOTHER                              )...DEFENDANTS
                           WITH
            SUMMONS FOR JUDGMENT NO.3 OF 2023
                            IN
                SUMMARY SUIT NO.13 OF 2022
                           WITH
          INTERIM APPLICATION (L) NO.38179 OF 2022
                            IN
            SUMMONS FOR JUDGMENT NO.3 OF 2023

 Mr.A.R.Pai a/w. Mr.Akshay Pai and Mr.Atharva Sane i/by Bina R. Pai,
 Advocate for the Plaintiff.
 Ms.Darshna Naval a/w. Mr.Pranav Avhad, Advocate for the Defendants.

                               CORAM    :     ABHAY AHUJA, J.

                               DATE     :     25th OCTOBER 2023

 P.C. :

1. Pursuant to order dated 9th October 2023, this Summons for

Judgment is listed for hearing today at 2.30 p.m. However, Ms.Darshna

Naval, learned Counsel for the Defendants, seeks to keep back the

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3-SJ-40-2022@CONNECTED MATTERS.doc

matter stating that the Counsel is busy in another Court. However, it

will not be possible to accede to her request to keep the matter back as

another matter, which is part heard, is likely to take rest of the Court

hours.

2. Accordingly, at the joint request of the learned Counsel, list on 7th

December 2023 at 2.30 p.m.

(ABHAY AHUJA, J.)

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