Gajanan Subhash More vs The State Of Maharashtra
2023 Latest Caselaw 11052 Bom

Citation : 2023 Latest Caselaw 11052 Bom
Judgement Date : 25 October, 2023

Bombay High Court

Gajanan Subhash More vs The State Of Maharashtra on 25 October, 2023

Bench: S. G. Mehare

2023:BHC-AUG:23000
                                                                                 P-ba-1659-2023 (2).odt
                                                       (1)


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         BENCH AT AURANGABAD

                                       BAIL APPLICATION NO.1659 OF 2023

                                       GAJANAN SUBHASH MORE
                                                  VERSUS
                                     THE STATE OF MAHARASHTRA
                                                      ...
                     Advocate for Applicant : Mr. Nitin S. Salunke h/f Mr. A.T. Jadhavar
                                APP for Respondent/State : Mr. S.P. Tiwari
                                                      ...
                                                       CORAM : S.G. MEHARE, J.

DATED : OCTOBER 25, 2023

JUDGMENT :-

1. Two lawyers had filed the bail applications for the same

crime number for the same accused. Learned counsel holding for Mr.

Jadhavar states that the accused withdrew the instructions. Hence,

the present bail application may not be considered.

2. In view of the statement of the learned counsel, the bail

application stands disposed of. It be removed from board.

(S.G. MEHARE, J.)

Mujaheed//