Isha Exim Thr. Prabal Kumar Kundu vs Union Of India Thru The Secretary, ...
2023 Latest Caselaw 10998 Bom

Citation : 2023 Latest Caselaw 10998 Bom
Judgement Date : 23 October, 2023

Bombay High Court

Isha Exim Thr. Prabal Kumar Kundu vs Union Of India Thru The Secretary, ... on 23 October, 2023

Bench: G. S. Kulkarni, Jitendra Shantilal Jain

                                                                                         44-wp 10512-23.odt

Prajakta Vartak
                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                              CIVIL APPELLATE JURISDICTION
                                  WRIT PETITION NO. 10512 OF 2023

            Isha Exim through Prabal Kumar Kundu                             ..Petitioner
                  Versus
            Union of India & Ors.                                            ..Respondents
                                        __________
            Mr. Prakash Shah with Mr. Aansh Desai i/b. Pythagoras Legal for
            Petitioner.
            Mr. Jitendra B. Mishra i/b. Ms. Maya Majumdar for Respondents.
                                           __________

                                           CORAM : G. S. KULKARNI &
                                                   JITENDRA JAIN, JJ.

DATE : OCTOBER 23, 2023 P.C.:

Heard arguments. Closed for judgment.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.]

------------------------- 23 October, 2023

Download the LatestLaws.com Mobile App