Citation : 2023 Latest Caselaw 10997 Bom
Judgement Date : 23 October, 2023
27. SJ 21-22 in COMSS 16-22 @ IAL 30995-22 in SJ 21-22.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO. 21 OF 2022
IN
COMMERCIAL SUMMARY SUIT NO. 16 OF 2022
B. Chopda Construction Pvt. Ltd. ...Plaintiff
V/s.
Saur Jagat and Ors., ...Defendants
WITH
INTERIM APPLICATION (L) NO. 30995 OF 2022
IN
SUMMONS FOR JUDGMENT NO. 21 OF 2022
Mr. Rushabh Sinha h/f Mr. Prasannan Namboodiri for Plaintiff.
Mr. Vikas Salgia for Defendant No.6.
CORAM : ABHAY AHUJA, J.
DATE : 23rd October, 2023 P.C. :
1. When the matter is called out, Mr. Sinha, learned Counsel for the
Plaintiff appears and submits that the arguing Counsel is not available
today and the matter be listed on 8th November, 2023.
2. Mr. Salgia, learned Counsel for Defendant No. 6 has no objection,
if some accommodation is granted.
Nikita Gadgil 1/2
27. SJ 21-22 in COMSS 16-22 @ IAL 30995-22 in SJ 21-22.doc
3. Mr. Salgia, learned Counsel for Defendant No.6 also informs that
there is an interim application taken out by Defendant No. 5 seeking
condonation of delay in entering appearance, which is also pending.
However, none appears for Defendant No. 5. Accordingly, at the request
of learned Counsel for the Applicant, list on 8th November, 2023.
(ABHAY AHUJA, J.)
Nikita Gadgil 2/2
Signed by: Nikita Gadgil
Designation: PA To Honourable Judge Date: 23/10/2023 19:22:22
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