Kashmira Bhupendra Saraiya vs Vipul Himatlal Shah
2023 Latest Caselaw 10942 Bom

                                                                                           6.SJ 4-23.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 4 OF 2023
                                                                IN
                                                   COMMERCIAL SUIT NO. 35 OF 2022

                               Kashmira Bhupendra Saraiya                         ...Plaintiff
                                     V/s.
                               Vipul Himatlal Shah                                ...Defendant

                               Mr. MohanRao for Plaintiff.
                               None for Defendant.


                                                      CORAM     :     ABHAY AHUJA, J.

                                                      DATE      :     20th October, 2023
                               P.C. :

1. On 19th October, 2023, the following order was passed:

"1. Mr. Mohan Rao, learned Counsel for the Plaintiff has argued his part on the summons for judgment.

2. For Mr. Mehta, learned Counsel to make submissions on behalf of the Defendant, list on 20 th October, "First on Board.""

2. Today the matter has been listed First on Board for the learned

Counsel for Defendant to make submissions. However, when the matter

is called out, none appears. Accordingly, list on 30th October, 2023.

                                                                      (ABHAY AHUJA, J.)


                               Nikita Gadgil                                                1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 20/10/2023 20:27:52