Ravin Infraproject Pvt. Ltd vs Nexus Green Limited And Anr
2023 Latest Caselaw 10941 Bom

                                                         7. COMSS 1281-19.doc


                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    ORDINARY ORIGINAL CIVIL JURISDICTION

                 COMMERCIAL SUMMARY SUIT NO. 1281 OF 2019
                                  WITH
                   INTERIM APPLICATION NO. 1644 OF 2022
                                  WITH
                SUMMONS FOR JUDGMENT (I) NO. 25855 OF 2023
                                    IN
                 COMMERCIAL SUMMARY SUIT NO. 1281 OF 2019

Ravin Infraproject Pvt. Ltd.                        ...Plaintiff
      V/s.
Nexus Green Limited and Anr.                        ...Defendants

Ms. Rima Desai i/b Parinam Law Associates for Plaintiff.
Mr. Devasis Mitrawith Mr. Mahesh Govalkar for Defendant No.1.
Mr. Dhaval Patel i/b K. Ashar & Co. for Defendant No.2.


                       CORAM     :      ABHAY AHUJA, J.

                       DATE      :      20th October, 2023
P.C. :

1. When the matter is called out, Ms. Desai, learned Counsel for the

Plaintiff submits that Defendant No. 2 has served upon them a copy of

the reply only yesterday i.e., beyond the time limit stipulated in the

order dated 29th September, 2023 and she needs some time to file

rejoinder to the said reply of Defendant No.2.

2. Let the rejoinder be filed, within a period of four weeks, with a

copy to the other side.

Nikita Gadgil 1/2

7. COMSS 1281-19.doc

3. Mr. Patel, learned Counsel for Defendant No.2, submits that

although the signed copy of the reply has been furnished to the learned

Counsel for the Plaintiff and the Defendant No.1, however, the legally

affirmed copy is yet to be received from the UK and some time be

granted.

4. Let the legally affirmed copy also be filed by the next date. List

on 1st December, 2023.

                                                                      (ABHAY AHUJA, J.)




                               Nikita Gadgil                                                2/2

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 20/10/2023 20:28:39