Blue Coast Hotels Limited vs Ifci Limited And 3 Ors
2023 Latest Caselaw 10935 Bom

                                                                    2-IAL-2583-2020.docx



          IN THE HIGH COURT OF JUDICATURE AT BOMBAY

               ORDINARY ORIGINAL CIVIL JURISDICTION

              INTERIM APPLICATION (L) NO. 2583 OF 2020
                               IN
                  WRIT PETITION NO. 1150 OF 2015
ITC Ltd.                                                 ...Applicant
In the matter between
Blue Coast Hotels Ltd.                                   ...Petitioner
       Versus
IFCI Ltd. & Ors.                                         ...Respondents
                             ____________
Mr. Janak Dwarkadas, Sr. Advocate a/w Mr. L. K. Bhushan, Ms. Rashi
Beri, Ms. Shilpi Jain, Mr. Dharmesh Jain, Ms. Roshni Naik i/b Amit
Agarwal, for the Applicant.
Mr. Mayur Khandeparkar a/w Mr. Chandresh Rao i/b Vidhi Partners, for
Respondents.
                            _____________


                               CORAM :           G. S. KULKARNI &
                                                 JITENDRA JAIN, JJ.

DATED : OCTOBER 20, 2023

PC:

1. List of dates and compilation of judgments are circulated. We shall

hear the parties on 3 November 2023.

[JITENDRA JAIN, J.] [G. S. KULKARNI, J.]

Kiran Kawre

__________________ OCTOBER 20, 2023