Kansai Nerolac Paints Limited vs Mauria Udyog Limited
2023 Latest Caselaw 10906 Bom

                                                                            Mentioned-SJ 52-22 in COMSS 71-21.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO. 52 OF 2022
                                                                  IN
                                               COMMERCIAL SUMMARY SUIT NO. 71 OF 2021
                                                                 WITH
                                                  INTERIM APPLICATION NO. 284 OF 2021
                                                                  IN
                                               COMMERCIAL SUMMARY SUIT NO. 71 OF 2021


                               Kansai Nerolac Paints Limited                   ...Plaintiff/Applicant
                                     V/s.
                               Mauria Udyog Limited                            ...Defendant

                               Mr. Vaibhav Charalwar with Ms. Anuja Abhyankar and Mr. Ahmed P. i/b
                               Lexicon Law Partners for Plaintiff.

                                                      CORAM      :      ABHAY AHUJA, J.

DATE : 19th October, 2023

P.C. :

1. Non on Board. Mentioned.

2. Registry to accept the Rejoinder.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 19/10/2023 15:02:09