M/S Green Square vs Red Bricks Pvt Ltd
2023 Latest Caselaw 10904 Bom

                                                                                     29-COMSS-19-2023.doc


                                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                ORDINARY ORIGINAL CIVIL JURISDICTION

                                               COMMERCIAL SUMMARY SUIT NO.19 OF 2023

                               M/S. GREEN SQUARE                           )...PLAINTIFF

                                        V/s.
                               RED BRICKS PVT. LTD.                        )...DEFENDANT

                               Mr.Sameer Bhalekar i/by Mr.Vishwajeet Kapse, Advocate for the
                               Plaintiff.
                               None for the Defendant.

                                                         CORAM       :     ABHAY AHUJA, J.

                                                         DATE        :     19th OCTOBER 2023

                               P.C. :

1. When the matter is called out, Mr.Sameer Bhalekar appears for

the Plaintiff and seeks some time to take out summons for judgment in

the matter. At his request, list on 30th November 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 19/10/2023 20:11:20