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Kantilal Nanalal Trivedi And 3 Ors vs Ami Corporation
2023 Latest Caselaw 10903 Bom

Citation : 2023 Latest Caselaw 10903 Bom
Judgement Date : 19 October, 2023

Bombay High Court
Kantilal Nanalal Trivedi And 3 Ors vs Ami Corporation on 19 October, 2023
Bench: Abhay Ahuja
                                                                                     35-SS-16-2022-SJ-57-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                   SUMMARY SUIT NO.16 OF 2022
                                                             WITH
                                               SUMMONS FOR JUDGMENT NO.57 OF 2022
                                                              IN
                                                   SUMMARY SUIT NO.16 OF 2022

                               KANTILAL NANALAL TRIVEDI AND ORS.                   )...PLAINTIFF
                                        V/s.
                               AMI CORPORATION                                     )...DEFENDANT
                                                               WITH
                                                INTERIM APPLICATION NO.1214 OF 2023
                                                                IN
                                               SUMMONS FOR JUDGMENT NO.57 OF 2022

                               Mr.Rajiv Narula a/w. Mr.Tarang Jagtiani i/by Jhangiani, Narula &
                               Associates, Advocate for the Plaintiff.
                               Mr.Piyush Raheja, Mr.Bhuvan Singh, Mr.Vasim Shaikh i/by Pravin
                               Mehta Mithi & Co., Advocate for the Defendant.

                                                          CORAM          :    ABHAY AHUJA, J.
                                                          DATE           :    19th OCTOBER 2023

                               P.C. :


1. Mr.Rajiv Narula, learned Counsel for the Plaintiff, has concluded

his arguments in the summons for judgment.

2. For Mr.Purohit, learned Counsel for the Defendant, to commence

his arguments, list on 9th November 2023 as "Part Heard".

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 19/10/2023 20:15:40

 
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