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Hikal Limited vs Paxchem Limited
2023 Latest Caselaw 10902 Bom

Citation : 2023 Latest Caselaw 10902 Bom
Judgement Date : 19 October, 2023

Bombay High Court
Hikal Limited vs Paxchem Limited on 19 October, 2023
Bench: Abhay Ahuja
                                                         37-SJ-56-2022.doc


            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.56 OF 2022
                                IN
                COMMERCIAL SUMMARY SUIT NO.130 OF 2021

HIKAL LIMITED                                )...PLAINTIFF

         V/s.
PAXCHEM LIMITED                              )...DEFENDANT

Mr.Akshay Patil a/w. Ms.Devika Mahodekar, Mr.Harsh Mehta i/by Malvi
Ranchoddas & Co., Advocate for the Plaintiff.
None for the Defendant.

                           CORAM       :     ABHAY AHUJA, J.
                           DATE        :     19th OCTOBER 2023

P.C. :


1. This matter was to come up yesterday, however, since the balance

board of yesterday was taken up today, this matter is listed at serial

no.37 on today's board.

2. Mr.Akshay Patil, learned Counsel for the Plaintiff, informs the

Court that yesterday a Counsel appeared on behalf of the earlier law

firm and informed the Court that the Defendant has asked them to take

a discharge. It appears that, therefore, none appears on behalf of the

Defendant.

avk                                                                1/2
                                                                                        37-SJ-56-2022.doc


3. Mr.Akshay Patil for the Plaintiff informs the Court that yesterday

the Plaintiff has, infact, addressed an email to the Defendant that the

matter is listed today. However, none appears for the Defendant.

4. List on 31st October 2023.

5. Learned Counsel for the Plaintiff to inform the Defendant /

Counsel for the Defendant of the next date.

6. It is made clear that if none appears for the Defendant on the

next date, this Court will proceed to hear the Plaintiff and pass

appropriate orders.




                                                                     (ABHAY AHUJA, J.)




                               avk                                                               2/2
Signed by: Mrs.Arti V. Khatate

Designation: PS To Honourable Judge Date: 19/10/2023 20:18:55

 
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