Citation : 2023 Latest Caselaw 10900 Bom
Judgement Date : 19 October, 2023
42-SJ(L)-31963-2022.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT (L) NO.31963 OF 2022
IN
COMMERCIAL SUMMARY SUIT NO.4 OF 2022
HAJI ALI REWA PREMISES CO-OPERATIVE )
SOCIETY LTD. )...PLAINTIFF
V/s.
BINDU S. MEWAR )...DEFENDANT
Mr.Rohan Cama a/w. Ms.Neha Achliya i/by Ms.Sapana Rachure,
Advocate for the Plaintiff.
Mr.Uttam Rane, Advocate for the Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 19th OCTOBER 2023
P.C. :
1. At the joint request of the learned Counsel for the parties, list on
7th November 2023.
(ABHAY AHUJA, J.)
avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 19/10/2023 20:21:47
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