Manoj Damani vs Alag Property Construction Pvt. ...
2023 Latest Caselaw 10899 Bom

                                                                                            45-SJ-4-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.4 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.26 OF 2021

                               MANOJ DAMANI                                          )...PLAINTIFF

                                        V/s.
                               ALAG PROPERTY CONSTRUCTION PVT. LTD.                  )...DEFENDANT

                               Mr.Anant Ratnaparkhi i/by IC Legal, Advocate for the Plaintiff.
                               Mr.Prathmesh Bhanuwanshe i/by Mr.Sanjay Shinde i/by Mr.Sanjay
                               Manek, Advocate for the Defendant.

                                                           CORAM        :      ABHAY AHUJA, J.

DATE : 19th OCTOBER 2023

P.C. :

1. At the joint request of the learned Counsel for the parties, list on

30th November 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 19/10/2023 20:23:35