Ultra Media And Entertainment ... vs Digitainment India Private ...
2023 Latest Caselaw 10896 Bom

                                                                                        44-SJ-18-2017.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.18 OF 2017
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.383 OF 2016

                               ULTRA MEDIA AND ENTERTAINMENT PVT.                  )
                               LTD. AND ANOTHER                                    )...PLAINTIFFS

                                        V/s.
                               DIGITAINMENT INDIA PRIVATE LIMITED & ORS.)...DEFENDANTS

                               Mr.Rashmin Khandekar a/w. Mr.Jash Gandhi i/by Dua Associates,
                               Advocate for the Plaintiffs.
                               Mr.Anoshak Daver, Advocate for the Defendants no.1 to 4 & 6.


                                                          CORAM       :      ABHAY AHUJA, J.

DATE : 19th OCTOBER 2023

P.C. :

1. At the request of the learned Counsel for the Defendants no.1 to

4 & 6, list on 9th November 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 19/10/2023 20:24:24