Naresh Laxmidas Bhatia And 6 Ors vs S.D. Bhalerao Associates And 4 Ors
2023 Latest Caselaw 10893 Bom

                                                       41-SJ-10-2022.doc


              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                  ORDINARY ORIGINAL CIVIL JURISDICTION

                 SUMMONS FOR JUDGMENT NO.10 OF 2022
                                IN
                COMMERCIAL SUMMARY SUIT NO.98 OF 2021

NARESH LAXMIDAS BHATIA AND OTHERS                 )...PLAINITFFS

         V/s.
S. D. BHALERAO ASSOCIATES AND OTHERS      )...DEFENDANTS
                            WITH
             INTERIM APPLICATION NO.2243 OF 2021
                             IN
           COMMERCIAL SUMMARY SUIT NO.98 OF 2021

Mr.Jamsheed Master a/w. Mr.Rajesh Vanzara, Advocate for the
Plaintiffs.
Mr.Vikramjit Singh Garewal i/by Mr.Jagdish Rajgor, Advocate for the
Defendants no.1 to 4.

                          CORAM       :     ABHAY AHUJA, J.

                          DATE        :     19th OCTOBER 2023

P.C. :

1. When the matter is called out, Mr.Garewal, learned Counsel for

the Defendants No.1 to 4, submits that pursuant to his advice, his

clients/Defendants no.1 to 4, have agreed to meet the Plaintiff on 6 th

November 2023 at 4.00 p.m. to explore the possibility of settlement,

and therefore, this matter be adjourned beyond that date.

avk 1/2 41-SJ-10-2022.doc

2. Mr.Master, learned Counsel for the Plaintiffs, concurs with

Mr.Garewal.

3. Accordingly, list on 9th November 2023.

                                                                    (ABHAY AHUJA, J.)




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Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 19/10/2023 20:35:07