Pratibha Ramchandra Kawale vs Shri. Pundlik Akare, Secretary, ...
2023 Latest Caselaw 10887 Bom

                                                                                  1                   15-cp-305-22.odt


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                              CONTEMPT PETITION NO. 305/2022
                                                            IN
                                                WRIT PETITION NO. 176/2013

                                                       Pratibha Ramchandra Kawale
                                                                   Vs.
                                                        Pundlik Akare and others

                  Office Notes, Office Memoranda                          Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or     directions and
                  Registrar's orders

                                                     Mr. P.N. Shende, Advocate for petitioner


                                                     CORAM:         AVINASH G. GHAROTE, J.

DATED : 19th OCTOBER, 2023

Inspite of the rejection of the review application dated 08/4/2022, the judgment dated 28/07/2014, directing the respondent No.1 to pay compensation (page 17) has not been complied with.

2. Issue notice for final disposal, returnable in four weeks.

(AVINASH G. GHAROTE, J.) MP Deshpande

Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 19/10/2023 17:21:54