Kamla Industrial Park Limited And ... vs Municipal Corporation Of ...
2023 Latest Caselaw 10867 Bom

                                                                              P2-OSWP-606-2022+.DOC




                                                                                                      Shephali



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                          WRIT PETITION NO. 606 OF 2022
                                                            WITH
                                INTERIM APPLICATION (L) NO. 19148 OF 2023
                                                              IN
                                           WRIT PETITION NO 606 OF 2022
                                                            WITH
                                INTERIM APPLICATION (L) NO. 19146 OF 2023
                                                              IN
                                          WRIT PETITION NO .606 OF 2022

SHEPHALI
SANJAY
MORMARE                Kamla Industrial Park Ltd & Anr                                    ...Petitioners
Digitally signed by
SHEPHALI SANJAY
                            Versus
MORMARE
Date: 2023.10.20
17:08:44 +0530         Municipal Corporation of Greater Mumbai & Ors                    ...Respondents


                       Mr Amir Arsiwala, for the Petitioners.


                                                     CORAM      G.S. Patel &
                                                                Kamal Khata, JJ.

                                                     DATED:     19th October 2023
                       PC:-

1. Not on board. Mentioned. Taken on board.

19th October 2023

P2-OSWP-606-2022+.DOC

2. In the Judgment dated 21st September 2023 the address of the 1st Petitioner shall be corrected to read as:

"Kamla Industrial Park Ltd,

A company incorporated under the provisions of the Companies Act, 2013,having its address at registered address at Flat No: Unit No. 227, Floor No.2, Gundecha Industrial Estate, Akurli Road, Kandivali (E), Mumbai 400 001.

3. In paragraph 30, the reference to the "E-Grass portal" shall be corrected to read as "E-GRAS portal".

4. The Judgment dated 21st September 2023 be corrected accordingly.

(Kamal Khata, J) (G. S. Patel, J)

19th October 2023