Offficial Assingee /Gopaldas ... vs Sandeep Deepak Chawla
2023 Latest Caselaw 10770 Bom

                                                                                11.IRN 3-23 in INPT 9-13.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  ORDINARY ORIGINAL CIVIL JURISDICTION
                                                     IN ITS INSOLVENCY JURISDICTION

                                                          I. R. N. NO. 3 OF 2023
                                                                     IN
                                                   INSOLVENCY PETITION NO. 9 OF 2013

                               Ex-parte:
                               Gopaldas Lilaram Valecha                ...Petitioning Creditor
                                     V/s.
                               Sandeep Deepak Chawla                   ...Judgment Debtor/Insolvent


                               Mr. Ramesh Jain for Insolvent.
                               Ms. M. R. Parkar, Insolvency Registrar present.
                               Ms. C. J. Bhatt, Official Assignee with Mr. Arun Kesarkar, Dy. Official
                               Assignee and Mr. Subodh Patil, 1st Asst. Official Assignee present.

                                                     CORAM       :     ABHAY AHUJA, J.

                                                     DATE        :     17th October, 2023
                               P.C. :

1. When this matter is called out, Mr. Jain, appears for the Insolvent

and seeks two weeks time to comply with the requisitions and

undertakes to file appropriate affidavit by 7th November, 2023.

2. List on 7th November, 2023.

3. It is made clear that if requisitions are not complied with by the

next date, this Court will consider passing appropriate orders.

                                                                       (ABHAY AHUJA, J.)


                               Nikita Gadgil                                                    1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 17/10/2023 18:26:26