Samrat Associates And 2 Others vs Ramesh Pandurang Mali And 3 Others
2023 Latest Caselaw 10762 Bom

                                                                                          35-SJ-53-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.53 OF 2022
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.36 OF 2022

                               SAMRAT ASSOCIATES AND ORS                            )...PLAINTIFFS

                                        V/s.

                               RAMESH PANDURANG MALI AND ORS                        )...DEFENDANTS

                               Mr.Swapnil S. i/by RMG Law Associates, Advocate for the Plaintiffs.
                               Mr.Yash Naik i/by Legal Catalyst, Advocate for the Defendants.

                                                             CORAM     :      ABHAY AHUJA, J.

                                                             DATE      :      17th OCTOBER 2023

                               P.C. :

1. When the matter is called out, Mr.Swapnil S., learned Counsel,

appears and seeks to file rejoinder in the matter. Let the Registry

accept the rejoinder.

2. Let a copy of the rejoinder be furnished to the learned Counsel

for the Defendant.

3. List on 12th December 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 18/10/2023 16:03:23