Chandrakant Sajanlal Choksi vs Ahuja Properties And Developers ...
2023 Latest Caselaw 10760 Bom

                                                                                      44-SJ-39-2021.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO.39 OF 2021
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO.20 OF 2021

                               CHANDRAKANT SAJANLAL CHOKSI                       )...PLAINTIFF

                                        V/s.

                               AHUJA PROPERTIES AND DEVELOPERS          )
                               AND ORS                                  )...DEFENDANTS
                                                         WITH
                                        INTERIM APPLICATION (L) NO.18452 OF 2021
                                                          IN
                                        COMMERCIAL SUMMARY SUIT NO.20 OF 2021

                               Mr.Pravin D. Kadam, Advocate for the Plaintiff.
                               None for the Defendants.

                                                         CORAM         :    ABHAY AHUJA, J.

DATE : 17th OCTOBER 2023

P.C. :

1. At the request of Mr.Pravin Kadam, learned Counsel for the

Plaintiff, list on 2nd November 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 18/10/2023 16:09:46