Citation : 2023 Latest Caselaw 10710 Bom
Judgement Date : 16 October, 2023
20. SJ 75-21.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUMMONS FOR JUDGMENT NO. 75 OF 2021
IN
COMMERCIAL SUMMARY SUIT NO. 19 OF 2020
Executive Trading Company Pvt. Ltd. ...Plaintiff
V/s.
Grow Well Mercantile Pvt. Ltd. ...Defendant
Mr. Aamir Ali Shaikh i/b M/s Dhruv Liladhar & Co. for Plaintiff.
None for Defendant.
CORAM : ABHAY AHUJA, J.
DATE : 16th October, 2023
P.C. :
1. Mr. Shaikh, learned Counsel for the Plaintiff submits that he will
take discharge in the matter. None appears for the Defendant.
2. At the request of the learned Counsel for the Plaintiff to take out
an appropriate application for discharge, list on 30th November, 2023.
(ABHAY AHUJA, J.)
Nikita Gadgil 1/1
Signed by: Nikita Gadgil
Designation: PA To Honourable Judge Date: 16/10/2023 18:27:54
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