Alka Prakash Agarwal vs Amit Bhargava
2023 Latest Caselaw 10709 Bom

                                                                22. SJ 79-21 in COMSS 936-19 @ IAL 11327-22 in SJ.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                SUMMONS FOR JUDGMENT NO. 79 OF 2021
                                                               IN
                                               COMMERCIAL SUMMARY SUIT NO. 936 OF 2019

                               Alka Prakash Agarwal                                              ...Plaintiff
                                     V/s.
                               Amit Bhargava                                                     ...Defendant
                                                                 WITH
                                                INTERIM APPLICATION (L) NO. 11327 OF 2022
                                                                  IN
                                                 SUMMONS FOR JUDGMENT NO. 79 OF 2021

                               Amit Bhargava                                                     ...Applicant
                                     V/s.
                               Alka Prakash Agarwal                                              ...Respondent

                               None for the parties.

                                                      CORAM      :       ABHAY AHUJA, J.

DATE : 16th October, 2023 P.C. :

. None for the parties. List on 30th October, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 16/10/2023 18:28:55