Runwal Developers Pvt. Ltd vs Accord Estates Pvt. Ltd
2023 Latest Caselaw 10708 Bom

                                                                 23. SJ 80-21 in COMSS 89-21 @ IAL 4026-22 in SJ.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 80 OF 2021
                                                                IN
                                                COMMERCIAL SUMMARY SUIT NO. 89 OF 2021

                               Runwal Developers Pvt. Ltd.                                       ...Plaintiff
                                    V/s.
                               Accord Estate Pvt. Ltd.                                           ...Defendant
                                                                  WITH
                                                 INTERIM APPLICATION (L) NO. 4026 OF 2022
                                                                   IN
                                                  SUMMONS FOR JUDGMENT NO. 80 OF 2021

                               Accord Estates Pvt. Ltd.                                          ...Applicant
                                    V/s.
                               Runwal Developers Pvt. Ltd.                                       ...Respondent

                               Mr. Devansh Shah with Dr. Archana Gupte i/b Vidhi Partners for
                               Plaintiff.
                               Mr. Kiran Gandhi with Mr. Nirav Shah i/b Little & Co. for Defendants.

                                                      CORAM      :       ABHAY AHUJA, J.

DATE : 16th October, 2023 P.C. :

. Not before the bench of which Abhay Ahuja, J is a member.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 16/10/2023 18:30:48