Babusha Champshi Shah vs Sulochana Dhirendra Shah(Mother ...
2023 Latest Caselaw 10707 Bom

                                                                       25. SJ 22-22 in COMSS 1223-19.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                 SUMMONS FOR JUDGMENT NO. 22 OF 2022
                                                                IN
                                               COMMERCIAL SUMMARY SUIT NO. 1223 OF 2019

                               Babusha Champshi Shah                                          ...Plaintiff
                                     V/s.
                               Sulochana Dhirendra Shah and Anr.                              ...Defendants

                               Ms. Babusha Shah, plaintiff in person.
                               Mr. Rahul Kapur i/b Mr. Mahesh Pandey for Defendants No. 1 and 2.

                                                      CORAM     :     ABHAY AHUJA, J.

                                                      DATE      :     16th October, 2023
                               P.C. :

1. When the matter is called out, Plaintiff in person is present and

seeks time to appoint an Advocate in place of the earlier Advocate.

2. Mr. Kapur, learned Counsel for Defendants No. 1 and 2 submits

that Mr. Vishal Kanade, learned Counsel leads the defendants in the

matter.

3. At the request for the Plaintiff to appoint another Advocate in

place of earlier Advocate, list on 6th November, 2023.

                                                                              (ABHAY AHUJA, J.)



                               Nikita Gadgil                                                     1/1

Signed by: Nikita Gadgil

Designation: PA To Honourable Judge Date: 16/10/2023 18:32:15