Jetty Venkata Uma Maheswara Rao vs Hitesh Jagdish Keswani
2023 Latest Caselaw 10705 Bom

                                                                      26. SS 13-23 @ SJ 16-23 and IAL 13106-23 in SS.doc


                                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                   ORDINARY ORIGINAL CIVIL JURISDICTION

                                                      SUMMARY SUIT NO. 13 OF 2023
                                                                 WITH
                                                 SUMMONS FOR JUDGMENT NO. 16 OF 2023
                                                                  AND
                                                INTERIM APPLICATION (L) NO. 13106 OF 2023
                                                                   IN
                                                      SUMMARY SUIT NO. 13 OF 2023

                               Jetty Venkata Uma Maheshwara Rao                                       ...Plaintiff
                                      V/s.
                               Hitesh Jagdish Keswani                                                 ...Defendant

                               Mr. Mayank Sharma i/b Krishnamurthy & Co. for Plaintiff.
                               Mr. Dhwani Mody i/b YMK Legal for Defendant.

                                                      CORAM       :          ABHAY AHUJA, J.

                                                      DATE        :          16th October, 2023
                               P.C. :

1. Both the learned Counsel for the parties submit that the

settlement terms have been worked out and some time be granted.

2. At their joint request, list on 6th November, 2023.

(ABHAY AHUJA, J.)

Nikita Gadgil 1/1

Signed by: Nikita Gadgil Designation: PA To Honourable Judge Date: 16/10/2023 18:33:27