Maharashtra State Road Transport ... vs Hamid Khan Daulat Khan Pathan
2023 Latest Caselaw 10698 Bom

                                                                                     1                  4-6997-23.odt


                                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                            NAGPUR BENCH AT NAGPUR

                                                     WRIT PETITION NO. 6997/2023

                                       Maharashtra State Road Transport Corporation
                                                           Vs.
                                            Hamid Khan Daulat Khan Pathan

                  Office Notes, Office Memoranda                          Court's or Judge's orders
                  of Coram, Appearances, Court's
                  orders     or     directions and
                  Registrar's orders

                                                     Mr. P.S.Gawai, Advocate for petitioner


                                                     CORAM:         AVINASH G. GHAROTE, J.

DATED : 16th OCTOBER, 2023

The only part of the judgment is impugned relating to grant of interest from 2012. It is contended, that the interest has to be granted from the date of filing of the application. On that limited issue, issue notice for final disposal, returnable in two weeks.

(AVINASH G. GHAROTE, J.) MP Deshpande

Signed by: Mr. M.P. Deshpande Designation: PA To Honourable Judge Date: 16/10/2023 17:26:18