Sabaji Sakharam Bhalekar vs Ganpat Pandurang Sonar And Ors
2023 Latest Caselaw 10693 Bom

                      R Dilwale                                       23-WP-9993-18 WITH IA-4434-23 (1).doc




                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                         WRIT PETITION NO.9993 OF 2018
                                                     WITH
                                      INTERIM APPLICATION NO.4434 OF 2023


                       Popat Pandurang Misal & Ors.                              .. Petitioners

                                  Versus

                      Aapaso Balaso Deshmukh & Ors.                                .. Respondents

                                                          ...

                      Mr. Balwant V. Salunkhe, Advocates for the Petitioners.
                      Mr. Silaram Tarale, Advocates for Respondent No.1.
                      Mr.S.D. Rayrikar, AGP for Respondent 2 & 3.
                                                          ...
                                                CORAM            : SANDEEP V. MARNE, J.

DATE : 16 OCTOBER 2023

P.C.

1. Arguments heard, Judgment Reserved.

SANDEEP V. MARNE, J

Designation: PA To Honourable Judge Date: 18/10/2023 10:28:11