The State Of Maharashtra,Thr. ... vs Smt. Janabai Vithoba Sonulu ...
2023 Latest Caselaw 10651 Bom

                                                                     1                               MCA898-23.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                NAGPUR BENCH, NAGPUR
                      MISCELLANEOUS CIVIL APPLICATION NO. 898/2023 IN W. P. NO. 3724/2021 (D)
                   (THE STATE OF MAHARASHTRA & OTHERS VERSUS JANABAI VITHOBA SONULE (DEAD) THR. LR's
                      DEVIDAS VITHOBA SONULE (DEAD), THR. LR's GHANSHYAM DEVIDAS SONULE & OTHERS)

                       Office Notes, Office Memoranda of Coram,
                       appearances, Court's orders of directions                   Court's or Judge's order
                       and Registrar's orders.
                                 Shri A.M. Deshpande, In-Charge Government Pleader for the applicants.

                                 CORAM : A. S. CHANDURKAR AND SMT. M.S. JAWALKAR, JJ.

DATE : OCTOBER 13, 2023.

In view of the stand taken by the present applicants in paragraph 6 of the review application, issue notice to the non-applicants returnable on 03.11.2023.

2. The non-applicants be served by all permissible modes.

3. In the meanwhile, the judgment dated 21.03.2022 shall not be enforced by the non-applicants.

(SMT. M.S. JAWALKAR, J.) (A. S. CHANDURKAR, J.)

APTE

Signed by: Apte Designation: PS To Honourable Judge Date: 13/10/2023 17:02:09