United India Insurance Co. Ltd., ... vs Shardaprasad R. Tiwari And Others
2023 Latest Caselaw 10637 Bom

Citation : 2023 Latest Caselaw 10637 Bom
Judgement Date : 12 October, 2023

Bombay High Court

United India Insurance Co. Ltd., ... vs Shardaprasad R. Tiwari And Others on 12 October, 2023

Bench: G. A. Sanap

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                  FIRST APPEAL NO. 799 OF 2007

 United India Insurance Co. Ltd., Yavatmal               ....PETITIONER
 Branch
             V/S
 Shardaprasad R. Tiwari And Others                     ....RESPONDENT

Adv B Lahiri for Appellant Adv Madhur Deo for Cross Objector Adv SC and AS Mehadia for R-2

CORAM : HON'BLE SHRI JUSTICE G. A. SANAP J DATE : 12th October, 2023 P.C. :