Kantilal Nanalal Trivedi And 3 Ors vs Ami Corporation
2023 Latest Caselaw 10634 Bom

                                                                                           35-SS-16-2022.doc


                                           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               ORDINARY ORIGINAL CIVIL JURISDICTION

                                                     SUMMARY SUIT NO.16 OF 2022

                               KANTILAL NANALAL TRIVEDI & ORS.                )...PLAINTIFFS

                                        V/s.

                               MESSRS AMI CORPORATION                         )...DEFENDANT
                                                             WITH
                                               SUMMONS FOR JUDGMENT NO.57 OF 2022
                                                              IN
                                                   SUMMARY SUIT NO.16 OF 2022

                               Mr.Rajiv Narula i/by M/s.Jhangiani Narula & Associates, Advocate for
                               the Plaintiffs.
                               Mr.Vasim A. Shaikh a/w. Ms.Mansi U. i/by Pravin Mehta & Mithi & Co.,
                               Advocate for the Defendant.

                                                           CORAM        :     ABHAY AHUJA, J.

DATE : 12th OCTOBER 2023

P.C. :

1. At the joint request of the learned Counsel for the parties, list on

18th October 2023.

(ABHAY AHUJA, J.)

avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 13/10/2023 10:53:38