Citation : 2023 Latest Caselaw 10632 Bom
Judgement Date : 12 October, 2023
9-IA(L)-2380-2023-SJ-2-2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO.2380 OF 2023
IN
COMMERCIAL SUMMARY SUIT NO.45 OF 2021
ORIENTAL MANUFACTURE )...APPLICANT
V/s.
BENGAL MILLS STORES SUPPLY COMPANY )...RESPONDENT
WITH
SUMMONS FOR JUDGMENT NO.2 OF 2023
IN
COMMERCIAL SUMMARY SUIT NO.45 OF 2021
Mr.Dakshesh Vyas i/by Mr.Mohan Rao, Advocate for the Applicant/
Original Defendant.
Mr.Nitesh Bhutekar a/w. Ms.Gargi Warunjikar, Mr.Aniket Nangare,
Advocate for the Respondent/Original Plaintiff.
CORAM : ABHAY AHUJA, J.
DATE : 12th OCTOBER 2023
P.C. :
1. Heard Mr.Dakshesh Vyas, learned Counsel for the Applicant and
Mr.Nitesh Bhutekar, learned Counsel for the Respondent.
2. Arguments concluded. Order reserved.
3. Learned Counsel for the parties are at liberty to submit written
submissions within a period of one week.
(ABHAY AHUJA, J.)
avk 1/1 Signed by: Mrs.Arti V. Khatate Designation: PS To Honourable Judge Date: 12/10/2023 20:37:25
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