Sandip Vasantrao Jogdand vs Vishaka Sandip Jogdand
2023 Latest Caselaw 10631 Bom

Citation : 2023 Latest Caselaw 10631 Bom
Judgement Date : 12 October, 2023

Bombay High Court

Sandip Vasantrao Jogdand vs Vishaka Sandip Jogdand on 12 October, 2023

Bench: S. G. Mehare

2023:BHC-AUG:21923
                                                                                     22-sa-160-2013.odt
                                                        (1)


                              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         BENCH AT AURANGABAD

                                         SECOND APPEAL NO.160 OF 2013

                                           SANDIP VASANTRAO JOGDAND
                                                     VERSUS
                                            VISHAKA SANDIP JOGDAND
                                                        ...
                                                   None present.
                                                        ...
                                                       CORAM : S.G. MEHARE, J.

DATED : OCTOBER 12, 2023

PER COURT:-

1. None present for the either side.

2. The decree of dissolution of marriage was passed on

11.03.2011. The appeal against the said judgment and decree was

dismissed on 28.08.2012. The marriage of the appellant and

respondent have been dissolved long back. Therefore, there is

possibility of losing the interest of the appellant in the appeal.

3. Hence, the appeal stands dismissed for default.

(S.G. MEHARE, J.)

Mujaheed//